Ram Saran Verma & Another vs State Of U.P.
2012 Latest Caselaw 1583 ALL

Citation : 2012 Latest Caselaw 1583 ALL
Judgement Date : 10 May, 2012

Allahabad High Court

Ram Saran Verma & Another vs State Of U.P. on 10 May, 2012

Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- CRIMINAL APPEAL No. - 687 of 2012
 

 
Petitioner :- Ram Saran Verma & Another
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Arun Kumar Shukla
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Vishnu Chandra Gupta,J.

Admit.

Issue Notice.

Summon the lower court record.

Connect with Criminal Appeal No. 335 of 2012 and list thereafter.

In the mean time, A.G.A. may file objection.

Order Date :- 10.5.2012

S. Kumar

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