Anil Kumar Gupta vs State Of U.P., Thru. Secretary, ...
2012 Latest Caselaw 1577 ALL

Citation : 2012 Latest Caselaw 1577 ALL
Judgement Date : 10 May, 2012

Allahabad High Court

Anil Kumar Gupta vs State Of U.P., Thru. Secretary, ... on 10 May, 2012

Bench: Devi Prasad Singh, Saeed-Uz-Zaman Siddiqi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- MISC. BENCH No. - 13082 of 2011
 

 
Petitioner :- Anil Kumar Gupta
 
Respondent :- State Of U.P., Thru. Secretary, Home & Others
 
Petitioner Counsel :- Dhanush Dhari P. Singh,Brijendra Pal Singh
 
Respondent Counsel :- C.S.C.,Arun Srivastava
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble Saeed-Uz-Zaman Siddiqi,J.

Vakalatnama filed by the opposite party No.4 by Shri Anuj Kumar Srivastava is taken on record who may file counter affidavit within four weeks, rejoinder affidavit may be filed within the next two weeks. List thereafter.

Order Date :- 10.5.2012

kkb/

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