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Amitabh Thakur vs U.P.State Information ...
2012 Latest Caselaw 1576 ALL

Citation : 2012 Latest Caselaw 1576 ALL
Judgement Date : 10 May, 2012

Allahabad High Court
Amitabh Thakur vs U.P.State Information ... on 10 May, 2012
Bench: Devi Prasad Singh, Saeed-Uz-Zaman Siddiqi



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- MISC. BENCH No. - 985 of 2012
 

 
Petitioner :- Amitabh Thakur
 
Respondent :- U.P.State Information Commission, Thr.Its Secy.Lko.& 2 Ors.
 
Petitioner Counsel :- Amitabh Thakur (Inperson)
 
Respondent Counsel :- C.S.C.,Shikhar Anand
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble Saeed-Uz-Zaman Siddiqi,J.

Counter affidavit filed today is taken on record.  Rejoinder affidavit has already been filed.  List on 23.5.2012.

Order Date :- 10.5.2012

kkb/

 

 

 
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