Heera Lal And Others vs State Of U.P.Through Principal ...
2012 Latest Caselaw 1575 ALL

Citation : 2012 Latest Caselaw 1575 ALL
Judgement Date : 10 May, 2012

Allahabad High Court

Heera Lal And Others vs State Of U.P.Through Principal ... on 10 May, 2012

Bench: Devi Prasad Singh, Saeed-Uz-Zaman Siddiqi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- MISC. BENCH No. - 2378 of 2012
 

 
Petitioner :- Heera Lal And Others
 
Respondent :- State Of U.P.Through Principal Secy. Revenue And Others
 
Petitioner Counsel :- P.K.Singh Vats,R.R.Upadhyay
 
Respondent Counsel :- C.S.C.,R.K.Chaudhary
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble Saeed-Uz-Zaman Siddiqi,J.

Two weeks' time is allowed to file counter affidavit. List thereafter showing the name of Mr. Shailesh Tiwari for the respondents.

Order Date :- 10.5.2012

kkb/

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