Mutthuswamy Asari And Ors. vs State Of U.P. Thorugh The ...
2012 Latest Caselaw 1573 ALL

Citation : 2012 Latest Caselaw 1573 ALL
Judgement Date : 10 May, 2012

Allahabad High Court

Mutthuswamy Asari And Ors. vs State Of U.P. Thorugh The ... on 10 May, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 908 of 2011
 

 
Petitioner :- Mutthuswamy Asari And Ors.
 
Respondent :- State Of U.P. Thorugh The Secy.Lucknow And Ors.
 
Petitioner Counsel :- R.K.Upadhyay
 
Respondent Counsel :- C.S.C.,Sanjay Bhasin
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

Learned counsel for the petitioners prays for and is granted six weeks' time to file rejoinder affidavit.

List thereafter.

Order Date :- 10.5.2012

Tanveer/Suresh/

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