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Santosh Kumar Srivastava vs The State Of U.P.Through Its Prin. ...
2012 Latest Caselaw 1572 ALL

Citation : 2012 Latest Caselaw 1572 ALL
Judgement Date : 10 May, 2012

Allahabad High Court
Santosh Kumar Srivastava vs The State Of U.P.Through Its Prin. ... on 10 May, 2012
Bench: Devi Prasad Singh, Saeed-Uz-Zaman Siddiqi



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- MISC. BENCH No. - 1713 of 2012
 

 
Petitioner :- Santosh Kumar Srivastava
 
Respondent :- The State Of U.P.Through Its Prin. Secy. Housing And Ors.
 
Petitioner Counsel :- Ravindra Kumar Sinha
 
Respondent Counsel :- C.S.C.,Mahesh Chandra
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble Saeed-Uz-Zaman Siddiqi,J.

List in the week commencing 21.5.2012.  Till the next date of listing, interim order shall continue.

Order Date :- 10.5.2012

kkb/

 

 

 
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