Citation : 2012 Latest Caselaw 1570 ALL
Judgement Date : 10 May, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- MISC. BENCH No. - 2023 of 2012 Petitioner :- Kunwar Sarvraj Singh Respondent :- State Of U.P.Through Principal Secy. Urban Development & Ors Petitioner Counsel :- Ishraq Farooqui,Karunesh Kumar Srivastava Respondent Counsel :- C.S.C.,U.N.Misra Hon'ble Devi Prasad Singh,J.
Hon'ble Saeed-Uz-Zaman Siddiqi,J.
List in July, 2012. It will be open for the petitioner to withdraw the amount subject to further orders, passed by this Court.
Order Date :- 10.5.2012
kkb/
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!