U.P. State Bridge Corp. Ltd., ... vs State Minorities Commission, ...
2012 Latest Caselaw 1568 ALL

Citation : 2012 Latest Caselaw 1568 ALL
Judgement Date : 10 May, 2012

Allahabad High Court

U.P. State Bridge Corp. Ltd., ... vs State Minorities Commission, ... on 10 May, 2012

Bench: Devi Prasad Singh, Saeed-Uz-Zaman Siddiqi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- MISC. BENCH No. - 12173 of 2011
 

 
Petitioner :- U.P. State Bridge Corp. Ltd., Lucknow
 
Respondent :- State Minorities Commission, U.P., Lucknow & Anr.
 
Petitioner Counsel :- Shishir Jain
 
Respondent Counsel :- Mohd. Islam Khan
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble Saeed-Uz-Zaman Siddiqi,J.

List in the next cause list showing the name of Mr. Ashok Shukla, learned counsel for the respondent No.2. Till the next date of listing, interim order shall continue.

Order Date :- 10.5.2012

kkb/

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