Smt.Shamima Khan And Another vs State Of U.P.Through Principal ...
2012 Latest Caselaw 1566 ALL

Citation : 2012 Latest Caselaw 1566 ALL
Judgement Date : 10 May, 2012

Allahabad High Court

Smt.Shamima Khan And Another vs State Of U.P.Through Principal ... on 10 May, 2012

Bench: Devi Prasad Singh, Saeed-Uz-Zaman Siddiqi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- MISC. BENCH No. - 2264 of 2012
 

 
Petitioner :- Smt.Shamima Khan And Another
 
Respondent :- State Of U.P.Through Principal Secy. Homes And Others
 
Petitioner Counsel :- Pradeep Kumar Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble Saeed-Uz-Zaman Siddiqi,J.

As prayed, two weeks' time is allowed to file rejoinder affidavit. List thereafter.

Order Date :- 10.5.2012

kkb/

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