Jagat Narain Mishra vs State Of U.P.
2012 Latest Caselaw 1564 ALL

Citation : 2012 Latest Caselaw 1564 ALL
Judgement Date : 10 May, 2012

Allahabad High Court

Jagat Narain Mishra vs State Of U.P. on 10 May, 2012

Bench: Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 30174 of 2010
 

 
Petitioner :- Jagat Narain Mishra
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- P.K.Singh
 
Respondent Counsel :- Govt.Advocate,Praveen Kumar Singh
 

 
Hon'ble Het Singh Yadav,J.

List in the next cause list.

Order Date :- 10.5.2012

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