Tejbhan vs State Of U.P.
2012 Latest Caselaw 1562 ALL

Citation : 2012 Latest Caselaw 1562 ALL
Judgement Date : 10 May, 2012

Allahabad High Court

Tejbhan vs State Of U.P. on 10 May, 2012

Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- CRIMINAL APPEAL No. - 686 of 2012
 

 
Petitioner :- Tejbhan
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Arun Kumar Shukla
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Vishnu Chandra Gupta,J.

Admit.

Issue Notice.

Summon the lower court record and list thereafter.

In the mean time, A.G.A. may file objection.

Order Date :- 10.5.2012

S. Kumar

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