Mrs. Ranjana Narayan vs U.P.State Tourism Devp. Corp. ...
2012 Latest Caselaw 1561 ALL

Citation : 2012 Latest Caselaw 1561 ALL
Judgement Date : 10 May, 2012

Allahabad High Court

Mrs. Ranjana Narayan vs U.P.State Tourism Devp. Corp. ... on 10 May, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 1786 of 2011
 

 
Petitioner :- Mrs. Ranjana Narayan
 
Respondent :- U.P.State Tourism Devp. Corp. Lko.Thru Its M.D. And Ors.
 
Petitioner Counsel :- O.P.Srivastava
 
Respondent Counsel :- C.S.C.,Anurag Srivastava
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

Learned counsel for the petitioner prays for and is granted six weeks' time to file rejoinder affidavit.

List thereafter.

Order Date :- 10.5.2012

Tanveer/Suresh/

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