Atul Mani Tiwari vs Union Of India Thru. ...
2012 Latest Caselaw 1560 ALL

Citation : 2012 Latest Caselaw 1560 ALL
Judgement Date : 10 May, 2012

Allahabad High Court

Atul Mani Tiwari vs Union Of India Thru. ... on 10 May, 2012

Bench: Devi Prasad Singh, Saeed-Uz-Zaman Siddiqi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- MISC. BENCH No. - 12495 of 2011
 

 
Petitioner :- Atul Mani Tiwari
 
Respondent :- Union Of India Thru. Secy.,Ministry Of Petroleum & Natural G
 
Petitioner Counsel :- Girish Chandra Sinha
 
Respondent Counsel :- A.S.G.,Jalil Ahmad,Pritish Kumar
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble Saeed-Uz-Zaman Siddiqi,J.

The application dated 10.5.2012 is taken on record. List on 23.5.2012.

Order Date :- 10.5.2012

kkb/

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