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Tribhuwan Narayan Singh vs Union Of India Thr. Secy. Ministry ...
2012 Latest Caselaw 1558 ALL

Citation : 2012 Latest Caselaw 1558 ALL
Judgement Date : 10 May, 2012

Allahabad High Court
Tribhuwan Narayan Singh vs Union Of India Thr. Secy. Ministry ... on 10 May, 2012
Bench: Devi Prasad Singh, Saeed-Uz-Zaman Siddiqi



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- MISC. BENCH No. - 778 of 2012
 

 
Petitioner :- Tribhuwan Narayan Singh
 
Respondent :- Union Of India Thr. Secy. Ministry Of Petroleum And 2 Others
 
Petitioner Counsel :- Rajesh K. Singh
 
Respondent Counsel :- A.S.G.,Anurag Kumar Singh,Manish Jauhari,Pawan Kumar Singh
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble Saeed-Uz-Zaman Siddiqi,J.

Counter affidavit filed today is taken on record.  Rejoinder affidavit may be filed within two weeks.  List thereafter.

Order Date :- 10.5.2012

kkb/

 

 

 
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