M/S. Astha Developers Panchsheel ... vs State Of U.P.Through Principal ...
2012 Latest Caselaw 1557 ALL

Citation : 2012 Latest Caselaw 1557 ALL
Judgement Date : 10 May, 2012

Allahabad High Court

M/S. Astha Developers Panchsheel ... vs State Of U.P.Through Principal ... on 10 May, 2012

Bench: Devi Prasad Singh, Saeed-Uz-Zaman Siddiqi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- MISC. BENCH No. - 2441 of 2012
 

 
Petitioner :- M/S. Astha Developers Panchsheel Colony Meerut & Anr.
 
Respondent :- State Of U.P.Through Principal Secy.Housing & Urban Planning
 
Petitioner Counsel :- Nandita Bharti
 
Respondent Counsel :- C.S.C.,K.S.Pawar
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble Saeed-Uz-Zaman Siddiqi,J.

Learned counsel for the respondents may file counter affidavit within four weeks, rejoinder affidavit within the next two weeks. List in the third week of July, 2012.

Order Date :- 10.5.2012

kkb/

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