Ram Ujagir Yadav vs State Of U.P.
2012 Latest Caselaw 1554 ALL

Citation : 2012 Latest Caselaw 1554 ALL
Judgement Date : 10 May, 2012

Allahabad High Court

Ram Ujagir Yadav vs State Of U.P. on 10 May, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 2591 of 2012
 

 
Petitioner :- Ram Ujagir Yadav
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Firoz Ahmad Khan
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

This is second application for bail, the first bail application (Criminal Misc. Case No. 1398 (B) of 2012) having been rejected by another Bench (Imtiyaz Murtaza, J.) on 29.2.2012.

Let this case be placed before the same Bench after obtaining orders from Hon'ble the Chief Justice/Senior Judge.

Order Date :- 10.5.2012

A.Nigam

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