Dr. Gautam Kumar Agarwal vs State Of U.P. & Others
2012 Latest Caselaw 1543 ALL

Citation : 2012 Latest Caselaw 1543 ALL
Judgement Date : 9 May, 2012

Allahabad High Court

Dr. Gautam Kumar Agarwal vs State Of U.P. & Others on 9 May, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 2088 of 2009
 

 
Petitioner :- Dr. Gautam Kumar Agarwal
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Ashutosh Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

As prayed by learned counsel for petitioner three weeks and no more time is allowed to file rejoinder affidavit.

List thereafter.

Order Date :- 9.5.2012

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