Vijai Mani Tripathi & Another vs V.C. Sampurnand Sanskrit ...
2012 Latest Caselaw 1541 ALL

Citation : 2012 Latest Caselaw 1541 ALL
Judgement Date : 9 May, 2012

Allahabad High Court

Vijai Mani Tripathi & Another vs V.C. Sampurnand Sanskrit ... on 9 May, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 2287 of 2009
 

 
Petitioner :- Vijai Mani Tripathi & Another
 
Respondent :- V.C. Sampurnand Sanskrit University Varanasi & Others
 
Petitioner Counsel :- Ashok Kumar Pandey
 
Respondent Counsel :- C.S.C.,V.B. Mishra
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Passed over on the illness slip of A.K. Pandey, learned counsel for petitioner.

List after two weeks peremptorily.

Order Date :- 9.5.2012

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