Dr. Mahendra Pratap Singh And ... vs State Of U.P. And Others
2012 Latest Caselaw 1539 ALL

Citation : 2012 Latest Caselaw 1539 ALL
Judgement Date : 9 May, 2012

Allahabad High Court

Dr. Mahendra Pratap Singh And ... vs State Of U.P. And Others on 9 May, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 9457 of 2011
 

 
Petitioner :- Dr. Mahendra Pratap Singh And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Sujeet Kumar
 
Respondent Counsel :- C.S.C.,K.M. Asthana
 

 
Hon'ble V.K. Shukla,J.

Put up tomorrow for further hearing.

Order Date :- 9.5.2012

SRY

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