Fateh Narain Rai vs The Collector, Ghazipur And ...
2012 Latest Caselaw 1537 ALL

Citation : 2012 Latest Caselaw 1537 ALL
Judgement Date : 9 May, 2012

Allahabad High Court

Fateh Narain Rai vs The Collector, Ghazipur And ... on 9 May, 2012

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 20130 of 2010
 

 
Petitioner :- Fateh Narain Rai
 
Respondent :- The Collector, Ghazipur And Others
 
Petitioner Counsel :- K.S. Rathor
 
Respondent Counsel :- C.S.C.,Mahesh Narain Singh,R.K.Koli
 

 
Hon'ble Pankaj Mithal,J.

This writ petition was nominated to me on 17.1.2012 on being released by the earlier Bench. I have never heard this matter earlier on merits. Presently, I am sitting in a different jurisdiction, i.e. company, testamental and tax jurisdiction.

Accordingly, the petition is released.

Let it be listed before the appropriate Bench, if possible, in the next cause list.

Order Date :- 9.5.2012

sks-grade iv

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