Praveen Kumar vs Union Of India Thru' Secy. Min. Of ...
2012 Latest Caselaw 1528 ALL

Citation : 2012 Latest Caselaw 1528 ALL
Judgement Date : 9 May, 2012

Allahabad High Court

Praveen Kumar vs Union Of India Thru' Secy. Min. Of ... on 9 May, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 27376 of 2008
 

 
Petitioner :- Praveen Kumar
 
Respondent :- Union Of India Thru' Secy. Min. Of Rly. & Others
 
Petitioner Counsel :- Narendra Srivastava
 
Respondent Counsel :- Govind Saran,S.C.
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Passed over on the illness slip of Shri Govind Saran, learned counsel for respondents.

List after two weeks peremptorily.

Order Date :- 9.5.2012

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