Dev Singh {Now Division} vs The U.P.Public Services Tribunal ...
2012 Latest Caselaw 1527 ALL

Citation : 2012 Latest Caselaw 1527 ALL
Judgement Date : 9 May, 2012

Allahabad High Court

Dev Singh {Now Division} vs The U.P.Public Services Tribunal ... on 9 May, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 687 of 1996
 

 
Petitioner :- Dev Singh {Now Division}
 
Respondent :- The U.P.Public Services Tribunal & Others
 
Petitioner Counsel :- Amit Bose,Amit Bose
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

List this case on 09.07.2012.

On which date, the learned Standing Counsel shall produce the entire record as directed earlier.

Order Date :- 9.5.2012

Suresh/-

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