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Basudeo Yadav, S/O-Ram Raj Yadav & ... vs State Of U.P., Thru. Secretary, ...
2012 Latest Caselaw 1525 ALL

Citation : 2012 Latest Caselaw 1525 ALL
Judgement Date : 9 May, 2012

Allahabad High Court
Basudeo Yadav, S/O-Ram Raj Yadav & ... vs State Of U.P., Thru. Secretary, ... on 9 May, 2012
Bench: Devi Prasad Singh, Satish Chandra



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- MISC. BENCH No. - 3608 of 2010
 

 
Petitioner :- Basudeo Yadav, S/O-Ram Raj Yadav & Another
 
Respondent :- State Of U.P., Thru. Secretary, Revenue, & Others
 
Petitioner Counsel :- Kapil Muni Dubey
 
Respondent Counsel :- C.S.C.,Sharad Bhatnagar,Smita Chitranshi
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble Dr. Satish Chandra,J.

(C.M. Application No. 88425/11)

Heard.

Cause shown seems to be sufficient. The application is allowed and the order dated 17.8.2011 is recalled and the writ petition is restored to its original number subject to payment of cost of Rs.500/- which shall be deposited in this court for being transmitted to the Oudh Bar Association for its library. Subject to deposit of cost, the writ petition be lisetd before appropriate regular bench in July 2012.

Order Date :- 9.5.2012

kkb/

 

 

 
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