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Sher Singh {Now Division} vs Rajya Lok Sewa Adhikaran & Others
2012 Latest Caselaw 1521 ALL

Citation : 2012 Latest Caselaw 1521 ALL
Judgement Date : 9 May, 2012

Allahabad High Court
Sher Singh {Now Division} vs Rajya Lok Sewa Adhikaran & Others on 9 May, 2012
Bench: Rajiv Sharma, Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2780 of 1995
 

 
Petitioner :- Sher Singh {Now Division}
 
Respondent :- Rajya Lok Sewa Adhikaran & Others
 
Petitioner Counsel :- P.N. Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

List this case on 04.07.2012 to enable the learned Standing Counsel to produce the relevant record.

Order Date :- 9.5.2012

Suresh/-

 

 

 
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