Asif Ali Khan vs U.P. Public Service Tribunal Lko ...
2012 Latest Caselaw 1520 ALL

Citation : 2012 Latest Caselaw 1520 ALL
Judgement Date : 9 May, 2012

Allahabad High Court

Asif Ali Khan vs U.P. Public Service Tribunal Lko ... on 9 May, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 5331 of 1994
 

 
Petitioner :- Asif Ali Khan
 
Respondent :- U.P. Public Service Tribunal Lko Thr Its Chairman & Others
 
Petitioner Counsel :- Rakesh Srivastava,G.P.Saxena
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

List this case on 02.07.2012.

On which date, learned Standing Counsel shall produce the relevant record as directed earlier.

Order Date :- 9.5.2012

Suresh/-

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