The Oriental Insurance Co. Ltd. vs Smt. Seema Devi And Others
2012 Latest Caselaw 1519 ALL

Citation : 2012 Latest Caselaw 1519 ALL
Judgement Date : 9 May, 2012

Allahabad High Court

The Oriental Insurance Co. Ltd. vs Smt. Seema Devi And Others on 9 May, 2012

Bench: Rajes Kumar, Anil Kumar Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 706 of 2012
 

 
Petitioner :- The Oriental Insurance Co. Ltd.
 
Respondent :- Smt. Seema Devi And Others
 
Petitioner Counsel :- Aijaz Ahmad Khan
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anil Kumar Sharma,J.

CIVIL MISC. DELAY CONDONATION APPLICATION.

Issue notice.

Order Date :- 9.5.2012

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