In The Matter Of M/S Seema Ice & Cold ... vs Bank Of Baroda & Others
2012 Latest Caselaw 1510 ALL

Citation : 2012 Latest Caselaw 1510 ALL
Judgement Date : 9 May, 2012

Allahabad High Court

In The Matter Of M/S Seema Ice & Cold ... vs Bank Of Baroda & Others on 9 May, 2012

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- COMPANY PETITION No. - 29 of 1995
 

 
Petitioner :- In The Matter Of M/S Seema Ice & Cold Storage P. Ltd.
 
Respondent :- Bank Of Baroda & Others
 
Petitioner Counsel :- L.P. Singh,O.L.S.K. Saxena
 
Respondent Counsel :- Mukesh Prasad,H. Upadhyay,K.S. Chaudhary,O.L.U.S.Patole,Pradeep Kumar,R.K.Upadhyay,Ravindra Singh,S.N. Tiwari,Santosh Kumar Srivastava,Shubham Agarwal,Swapnil Kumar
 

 
Hon'ble Pankaj Mithal,J.

Sri Subham Agarwal, learned counsel for the official liquidator, informs that the matter is on the list tomorrow.

Put up this application tomorrow along with the record.

Order Date :- 9.5.2012

sks-grade iv

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