Sanjay Verma vs State Of U.P.
2012 Latest Caselaw 1509 ALL

Citation : 2012 Latest Caselaw 1509 ALL
Judgement Date : 9 May, 2012

Allahabad High Court

Sanjay Verma vs State Of U.P. on 9 May, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 2568 of 2012
 

 
Petitioner :- Sanjay Verma
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Vishal Kumar Yadav
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

This is second application for bail, the first bail application (Criminal Misc. Case No. .2916(B) of 2010) having been rejected by another Bench ( Surendra Vikram Singh Rathore, J.).

Let this case be placed before the same Bench after obtaining orders from Hon'ble the Chief Justice/Senior Judge.

Order Date :- 9.5.2012

A.Nigam

Download the LatestLaws.com Mobile App