Pooran Chand Gupta vs Board Of Revenue U.P. R.V.U.N. ...
2012 Latest Caselaw 1508 ALL

Citation : 2012 Latest Caselaw 1508 ALL
Judgement Date : 9 May, 2012

Allahabad High Court

Pooran Chand Gupta vs Board Of Revenue U.P. R.V.U.N. ... on 9 May, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 27838 of 2008
 

 
Petitioner :- Pooran Chand Gupta
 
Respondent :- Board Of Revenue U.P. R.V.U.N. Ltd. & Others
 
Petitioner Counsel :- Komal Mehrotra,P.S. Baghel
 
Respondent Counsel :- Rajesh Tripathi,Anubhav Trivedi,Mridul Tripathi,P.K. Tripathi
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Cases of Shri Komal Mehrotra, learned counsel for the petitioner are adjourned upto 1.6.2012.

List after adjournment.

Order Date :- 9.5.2012

Download the LatestLaws.com Mobile App