Citation : 2012 Latest Caselaw 1504 ALL
Judgement Date : 9 May, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 1318 of 1992 Petitioner :- B.L.Gupta (Now Serb ) Respondent :- State Of U.P.Through Secretary Public Works And Another Petitioner Counsel :- Raghvendra Kumar Singh Respondent Counsel :- C.S.C. Hon'ble Rajiv Sharma,J.
Hon'ble Devendra Kumar Arora,J.
The instant writ petition has been filed in the year 1992 and the same was listed under the heading of peremptorily hearing.
No one has been responded on behalf of the petitioner.
Accordingly, the writ petition is dismissed for want of prosecution.
Order Date :- 9.5.2012
Suresh/-
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