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Union Of India Thru Secretary & ... vs Jamuna Singh Chauhan
2012 Latest Caselaw 1496 ALL

Citation : 2012 Latest Caselaw 1496 ALL
Judgement Date : 9 May, 2012

Allahabad High Court
Union Of India Thru Secretary & ... vs Jamuna Singh Chauhan on 9 May, 2012
Bench: Rakesh Tiwari, Het Singh Yadav



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 10566 of 2007
 

 
Petitioner :- Union Of India Thru Secretary & Others
 
Respondent :- Jamuna Singh Chauhan
 
Petitioner Counsel :- Ajay Bhanot
 
Respondent Counsel :- S.C.,K.P.Singh
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Heard Shri Ajay Bhanot, learned counsel for the petitioner  in the revised list. None appears for the respondent. We find  that  a case has  been made out for admission.

Accordingly,  this writ petition is admitted.

List for hearing in ordinary course.

Order Date :- 9.5.2012

R

 

 

 
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