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Ram Pravesh Yadav vs State Of U.P. & Others
2012 Latest Caselaw 1495 ALL

Citation : 2012 Latest Caselaw 1495 ALL
Judgement Date : 9 May, 2012

Allahabad High Court
Ram Pravesh Yadav vs State Of U.P. & Others on 9 May, 2012
Bench: Rakesh Tiwari, Het Singh Yadav



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 1981 of 2009
 

 
Petitioner :- Ram Pravesh Yadav
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- R.U. Ansari
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Passed over on the illness slip of A.U Ansari, learned counsel for petitioner.

List after two weeks peremptorily.

Order Date :- 9.5.2012

R

 

 

 
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