Dy.Inspector General P.A.C. ... vs Subhash Chandra Pawar And Another
2012 Latest Caselaw 1494 ALL

Citation : 2012 Latest Caselaw 1494 ALL
Judgement Date : 9 May, 2012

Allahabad High Court

Dy.Inspector General P.A.C. ... vs Subhash Chandra Pawar And Another on 9 May, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 1579 of 2010
 

 
Petitioner :- Dy.Inspector General P.A.C. Lucknow Sector Lucknow {At:2.00}
 
Respondent :- Subhash Chandra Pawar And Another
 
Petitioner Counsel :- Standing Counsel
 
Respondent Counsel :- C.S.C.,Manish Misra
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

By means of order dated 17.04.2012, learned counsel for the petitioner was granted two weeks' time to file supplementary affidavit, but he could not file the same.

He prays for and is granted a fortnight further time to file supplementary affidavit.

List this case in the month of July, 2012.

Order Date :- 9.5.2012

Suresh/-

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