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Commissioner Of Income Tax, ... vs M/S D.S.M. Agro Products Ltd.
2012 Latest Caselaw 1493 ALL

Citation : 2012 Latest Caselaw 1493 ALL
Judgement Date : 9 May, 2012

Allahabad High Court
Commissioner Of Income Tax, ... vs M/S D.S.M. Agro Products Ltd. on 9 May, 2012
Bench: Ashok Bhushan, Prakash Krishna



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- INCOME TAX APPEAL DEFECTIVE No. - 235 of 2006
 

 
Petitioner :- Commissioner Of Income Tax, Moradabad & Anr..
 
Respondent :- M/S D.S.M. Agro Products Ltd.
 
Petitioner Counsel :- S.C.
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Prakash Krishna,J.

This is an application for taking on record the certified copy of Tribunal's order as well as assessment order. Both orders are taken on record.

The appeal being already admitted, let regular number be given by the office.

The appeal be listed for hearing.

(Prakash Krishna,J)       (Ashok Bhushan,J)

Order Date :- 9.5.2012

MK/

 

 

 
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