The Commissioner Of Income Tax, ... vs M/S Qayyum Exports, Deputy Ganj, ...
2012 Latest Caselaw 1490 ALL

Citation : 2012 Latest Caselaw 1490 ALL
Judgement Date : 9 May, 2012

Allahabad High Court

The Commissioner Of Income Tax, ... vs M/S Qayyum Exports, Deputy Ganj, ... on 9 May, 2012

Bench: Ashok Bhushan, Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- INCOME TAX APPEAL DEFECTIVE No. - 188 of 2006
 

 
Petitioner :- The Commissioner Of Income Tax, Moradabad And Another
 
Respondent :- M/S Qayyum Exports, Deputy Ganj, Moradabad
 
Petitioner Counsel :- A.N. Mahajan, S.C.
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Prakash Krishna,J.

Affidavit of service filed today, be taken on record.

List in the next cause list.

(Prakash Krishna,J) (Ashok Bhushan,J)

Order Date :- 9.5.2012

MK/

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