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Satyapal Takiyar vs Vijay Kr. Jha
2012 Latest Caselaw 1464 ALL

Citation : 2012 Latest Caselaw 1464 ALL
Judgement Date : 8 May, 2012

Allahabad High Court
Satyapal Takiyar vs Vijay Kr. Jha on 8 May, 2012
Bench: Shashi Kant Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 20617 of 2011
 

 
Petitioner :- Satyapal Takiyar
 
Respondent :- Vijay Kr. Jha
 
Petitioner Counsel :- Manish Goyal
 
Respondent Counsel :- M.K.Gupta
 

 
Hon'ble Shashi Kant Gupta,J.

Learned counsel for the respondents prays for and is granted three weeks' and no more time for filing counter affidavit. 

List the matter in the second week of July 2012.

Until further orders of this Court, interim order passed earlier by this Court shall remain operative.

Order Date :- 8.5.2012

vinay

 

 

 
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