Balram Singh vs State Of U.P. And Others
2012 Latest Caselaw 1463 ALL

Citation : 2012 Latest Caselaw 1463 ALL
Judgement Date : 8 May, 2012

Allahabad High Court

Balram Singh vs State Of U.P. And Others on 8 May, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 19471 of 2012
 

 
Petitioner :- Balram Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Ten Singh
 
Respondent Counsel :- C.S.C.,R.K. Pandey
 

 
Hon'ble V.K. Shukla,J.

Counter affidavit filed today is accepted and taken on record.

List this matter in the next cause list. Rejoinder affidavit, if any, may be filed by the date fixed.

Personal appearance if the officer concerned is exempted.

Order Date :- 8.5.2012

SRY

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