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Ram Yagya Gupta vs State Of U.P. & Others
2012 Latest Caselaw 1461 ALL

Citation : 2012 Latest Caselaw 1461 ALL
Judgement Date : 8 May, 2012

Allahabad High Court
Ram Yagya Gupta vs State Of U.P. & Others on 8 May, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 12041 of 2012
 

 
Petitioner :- Ram Yagya Gupta
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Siddharth Nandan,T.P. Singh
 
Respondent Counsel :- C.S.C.,S.K. Pandey
 

 
Hon'ble V.K. Shukla,J.

List this matter in the next cause list.

Order Date :- 8.5.2012

SRY

 

 

 
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