Harindra Singh vs State Of U.P. & Others
2012 Latest Caselaw 1453 ALL

Citation : 2012 Latest Caselaw 1453 ALL
Judgement Date : 8 May, 2012

Allahabad High Court

Harindra Singh vs State Of U.P. & Others on 8 May, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 12299 of 2012
 

 
Petitioner :- Harindra Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Pushpendra Singh Yadav,J.P. Singh
 
Respondent Counsel :- C.S.C.,Vinod Kumar Singh,Yatindra
 

 
Hon'ble V.K. Shukla,J.

List in the second week of August, 2012.

Interim order already passed is extended till the next date of listing.

Order Date :- 8.5.2012

SRY

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