Barsati S/O Ram Lal Kurmi vs Smt. Bimla Devi & Others
2012 Latest Caselaw 1452 ALL

Citation : 2012 Latest Caselaw 1452 ALL
Judgement Date : 8 May, 2012

Allahabad High Court

Barsati S/O Ram Lal Kurmi vs Smt. Bimla Devi & Others on 8 May, 2012

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1910 of 2002
 

 
Petitioner :- Barsati S/O Ram Lal Kurmi
 
Respondent :- Smt. Bimla Devi & Others
 
Petitioner Counsel :- D.S.P. Singh
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Issue notice.

Order Date :- 8.5.2012

Download the LatestLaws.com Mobile App