Citation : 2012 Latest Caselaw 1450 ALL
Judgement Date : 8 May, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - A No. - 16786 of 2012 Petitioner :- C/M Shiv Inter College, Tidhuaa Yakoobpur Thru' Manager Respondent :- State Of U.P. Thru' Secretary And Others Petitioner Counsel :- Kamleshwar Singh,Mahendra Singh Rajput Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
List in the second week of August, 2012.
Interim order already passed is extended till the next date of listing.
Order Date :- 8.5.2012
SRY
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!