Citation : 2012 Latest Caselaw 1449 ALL
Judgement Date : 8 May, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 22174 of 2012 Petitioner :- Lallan Tiwari Respondent :- State Of U.P. & Others Petitioner Counsel :- Santosh Kumar Singh Respondent Counsel :- C. S. C. Hon'ble V.K. Shukla,J.
Put up on Thursday.
Order Date :- 8.5.2012
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