Citation : 2012 Latest Caselaw 1437 ALL
Judgement Date : 7 May, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- FIRST APPEAL FROM ORDER No. - 1800 of 2012 Petitioner :- Smt. Ram Kali And Others Respondent :- Senior Regional Manager, New India Insurance Co. Ltd. & Ors. Petitioner Counsel :- Vijay Tripathi Hon'ble Yatindra Singh,J.
Hon'ble Mohd. Tahir,J.
As prayed, list in the next cause list.
Order Date :- 7.5.2012
sks-grade iv
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