Manish Kumar Srivastava vs State Of U.P. And Others
2012 Latest Caselaw 1435 ALL

Citation : 2012 Latest Caselaw 1435 ALL
Judgement Date : 7 May, 2012

Allahabad High Court

Manish Kumar Srivastava vs State Of U.P. And Others on 7 May, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 16143 of 2012
 

 
Petitioner :- Manish Kumar Srivastava
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Shailesh Verma
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

List this matter on 15.05.2012. By the said date the order dated 09.04.2012 be complied with.

Order Date :- 7.5.2012

SRY

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