Jagdish Prasad Guatam Shiksha ... vs State Of U.P. And Others
2012 Latest Caselaw 1433 ALL

Citation : 2012 Latest Caselaw 1433 ALL
Judgement Date : 7 May, 2012

Allahabad High Court

Jagdish Prasad Guatam Shiksha ... vs State Of U.P. And Others on 7 May, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 57019 of 2010
 

 
Petitioner :- Jagdish Prasad Guatam Shiksha Prasar Samiti And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Gautam Baghel,Sri. P. S. Baghel
 
Respondent Counsel :- C. S. C.,R.A. Akhtar
 

 
Hon'ble V.K. Shukla,J.

CORRECTION APPLICATION

Allowed.

The word "Jaunpur" occurring in third line of judgment dated 26.04.2012 is replaced by the word "Jaipur".

Order Date :- 7.5.2012

SRY

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