Citation : 2012 Latest Caselaw 1430 ALL
Judgement Date : 7 May, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- FIRST APPEAL FROM ORDER No. - 1772 of 2012 Petitioner :- Shamshad Khan Respondent :- Ashraf And Others Petitioner Counsel :- Ram Singh Hon'ble Yatindra Singh,J.
Hon'ble Mohd. Tahir,J.
Admit.
Issue notice.
Order Date :- 7.5.2012
sks-grade iv
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