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Ram Kewal Yadav & Another vs State Of U.P.
2012 Latest Caselaw 1428 ALL

Citation : 2012 Latest Caselaw 1428 ALL
Judgement Date : 7 May, 2012

Allahabad High Court
Ram Kewal Yadav & Another vs State Of U.P. on 7 May, 2012
Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- CRIMINAL APPEAL No. - 130 of 2012
 

 
Petitioner :- Ram Kewal Yadav & Another
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Naveen Kr. Pandey
 
Respondent Counsel :- Govt. Advocate,Prem Singh
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Vishnu Chandra Gupta,J.

Bail granted to the appellants, vide our orders of date passed in Criminal Appeal No. 438 of 2012.

Order Date :- 7.5.2012

S. Kumar

 

 

 
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