C/M Madrasa Noorul Islam And ... vs State Of U.P. And Others
2012 Latest Caselaw 1427 ALL

Citation : 2012 Latest Caselaw 1427 ALL
Judgement Date : 7 May, 2012

Allahabad High Court

C/M Madrasa Noorul Islam And ... vs State Of U.P. And Others on 7 May, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 7965 of 2011
 

 
Petitioner :- C/M Madrasa Noorul Islam And Othres
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- P.C. Mishra,M.N. Ansari,M.S. Ansari
 
Respondent Counsel :- C.S.C.,Mahboob Ahmad
 

 
Hon'ble V.K. Shukla,J.

Counter affidavit filed today is accepted and taken on record.

List in the next cause list. Rejoinder affidavit, if any, may be filed by the date fixed.

Order Date :- 7.5.2012

SRY

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