Rakesh Kumar vs State Of U.P.
2012 Latest Caselaw 1424 ALL

Citation : 2012 Latest Caselaw 1424 ALL
Judgement Date : 7 May, 2012

Allahabad High Court

Rakesh Kumar vs State Of U.P. on 7 May, 2012

Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- CRIMINAL APPEAL No. - 1475 of 2011
 

 
Petitioner :- Rakesh Kumar
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Manish Bajpai
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Vishnu Chandra Gupta,J.

Learned counsel for the appellant does not want to press Criminal Misc. Application No. 30381 of 2012.

It is, accordingly, rejected.

Order Date :- 7.5.2012

S. Kumar

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