Citation : 2012 Latest Caselaw 1423 ALL
Judgement Date : 7 May, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 2 Case :- CRIMINAL APPEAL No. - 249 of 2012 Petitioner :- Smt. Geeta Respondent :- State Of U.P. Petitioner Counsel :- Satya Narayan Yadav,Girdhari Lal Shukla Respondent Counsel :- Govt. Advocate Hon'ble Imtiyaz Murtaza,J.
Hon'ble Vishnu Chandra Gupta,J.
Bail rejected, see order of date placed in Criminal Appeal No. 449 of 2012.
Order Date :- 7.5.2012
S. Kumar
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